Rohit Dube vs State Of U.P.
2017 Latest Caselaw 4920 ALL

Citation : 2017 Latest Caselaw 4920 ALL
Judgement Date : 3 October, 2017

Allahabad High Court

Rohit Dube vs State Of U.P. on 3 October, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 13
 

 
Case :- BAIL No. - 1084 of 2017
 

 
Applicant :- Rohit Dube
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Abdul Rafey Siddiqui,Manoj Sahu
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. As requested by learned counsel for applicant-accused.

2. List in the next cause list.

Order Date :- 3.10.2017

Pachhere/-

Download the LatestLaws.com Mobile App