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Shyam Singh vs Om Prakash And Others
2017 Latest Caselaw 7460 ALL

Citation : 2017 Latest Caselaw 7460 ALL
Judgement Date : 30 November, 2017

Allahabad High Court
Shyam Singh vs Om Prakash And Others on 30 November, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 
Civil Misc.Substitution Application No.294264 of 2014
 
IN
 

 
Case :- SECOND APPEAL No. - 1011 of 2012
 

 
Appellant :- Shyam Singh
 
Respondent :- Om Prakash And Others
 
Counsel for Appellant :- Santosh Kumar Srivastava,Alka Srivastava,B.N. Agarwal,Santosh Kumar Srivastava,Smt. Alka Srivastava
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the appellant and perused the record.

The substitution application is within time.

The substitution application is allowed.

Necessary amendment be carried out within ten days.

List thereafter.

Order Date :- 30.11.2017

Gss

 

 

 
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