Sadhu vs Additional Commissioner (1St) & ...
2017 Latest Caselaw 7441 ALL

Citation : 2017 Latest Caselaw 7441 ALL
Judgement Date : 29 November, 2017

Allahabad High Court

Sadhu vs Additional Commissioner (1St) & ... on 29 November, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - C No. - 55981 of 2017
 

 
Petitioner :- Sadhu
 
Respondent :- Additional Commissioner (1st) & 16 Others
 
Counsel for Petitioner :- Dinesh Rai,Pusp Raj Singh
 
Counsel for Respondent :- C.S.C.,Anuj Kumar
 

 
Hon'ble Manoj Kumar Gupta,J.

As prayed by learned counsel for the petitioner, put up as fresh on 6 December 2017.

(Manoj Kumar Gupta, J.)

Order Date :- 29.11.2017

skv

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