Sri Khalil Ahmad vs Sri Dilshad Ali And Others
2017 Latest Caselaw 7426 ALL

Citation : 2017 Latest Caselaw 7426 ALL
Judgement Date : 29 November, 2017

Allahabad High Court

Sri Khalil Ahmad vs Sri Dilshad Ali And Others on 29 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 20 of 2011
 

 
Appellant :- Sri Khalil Ahmad
 
Respondent :- Sri Dilshad Ali And Others
 
Counsel for Appellant :- Nagendra Kumar Srivastava,Km.Pratima Srivastava
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellant, list after two weeks.

Order Date :- 29.11.2017

Gss

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