Dushyant Kumar Singh & Another vs Santosh Kumar Singh & Others
2017 Latest Caselaw 7372 ALL

Citation : 2017 Latest Caselaw 7372 ALL
Judgement Date : 28 November, 2017

Allahabad High Court

Dushyant Kumar Singh & Another vs Santosh Kumar Singh & Others on 28 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 756 of 2010
 

 
Appellant :- Dushyant Kumar Singh & Another
 
Respondent :- Santosh Kumar Singh & Others
 
Counsel for Appellant :- K.S. Rathor,P.K. Singh
 
Counsel for Respondent :- S.N. Singh,A.K.Singh
 

 
Hon'ble Bachchoo Lal,J.

Case called out. None is present for the appellants even in revised list to press this second appeal.

This second appeal is dismissed in default.

Order Date :- 28.11.2017

Gss

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