Ram Murat And 2 Others vs Ram Sudhi
2017 Latest Caselaw 7350 ALL

Citation : 2017 Latest Caselaw 7350 ALL
Judgement Date : 28 November, 2017

Allahabad High Court

Ram Murat And 2 Others vs Ram Sudhi on 28 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 1186 of 2016
 

 
Appellant :- Ram Murat And 2 Others
 
Respondent :- Ram Sudhi
 
Counsel for Appellant :- Raghvendra Prakash(Shastr,Maya Pati Pandey
 
Counsel for Respondent :- Tripathi B.G. Bhai
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the respondent states that sole respondent Ram Sudhi has died and he has no instructions on behalf of his legal heirs.

Issue notice to the legal heirs of sole respondent Ram Sudhi.

Steps be taken within ten days.

List after service of notice upon legal heirs of sole respondent Ram Sudhi.

Order Date :- 28.11.2017

Gss

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