Syed Nazim Hussain (Deceased) & 6 ... vs Smt. Masroof Jahan Naqwi
2017 Latest Caselaw 7269 ALL

Citation : 2017 Latest Caselaw 7269 ALL
Judgement Date : 24 November, 2017

Allahabad High Court

Syed Nazim Hussain (Deceased) & 6 ... vs Smt. Masroof Jahan Naqwi on 24 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 541 of 2017
 

 
Appellant :- Syed Nazim Hussain (Deceased) & 6 Others
 
Respondent :- Smt. Masroof Jahan Naqwi
 
Counsel for Appellant :- Shahid Ali Siddiqui
 
Counsel for Respondent :- Anil Gupta,Sachida Nand Tripathi
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellants, list after four weeks.

Order Date :- 24.11.2017

Gss

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