Commissioner Of Central Excise vs M/S Tehri Pulp & Paper Ltd.
2017 Latest Caselaw 7219 ALL

Citation : 2017 Latest Caselaw 7219 ALL
Judgement Date : 22 November, 2017

Allahabad High Court

Commissioner Of Central Excise vs M/S Tehri Pulp & Paper Ltd. on 22 November, 2017

Bench: Bharati Sapru, Saumitra Dayal Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- CENTRAL EXCISE APPEAL No. - 110 of 2017
 

 
Appellant :- Commissioner Of Central Excise
 
Respondent :- M/S Tehri Pulp & Paper Ltd.
 
Counsel for Appellant :- Pratik Chandra
 
Counsel for Respondent :- Nishant Mishra
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Saumitra Dayal Singh,J.

As prayed list this matter on 28.11.2017.

Order Date :- 22.11.2017

pks

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