Vikraman vs Ram Vijay And Others
2017 Latest Caselaw 7185 ALL

Citation : 2017 Latest Caselaw 7185 ALL
Judgement Date : 21 November, 2017

Allahabad High Court

Vikraman vs Ram Vijay And Others on 21 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 279 of 2012
 

 
Appellant :- Vikraman
 
Respondent :- Ram Vijay And Others
 
Counsel for Appellant :- A.K. Rai,Nipun Singh,R.S. Baghel,S.C. Rai,Vishnu Kr. Singh
 
Counsel for Respondent :- V.C. Dixit,Awadhesh Singh,D.K.Singh,R.D. Tiwari,R.P. Singh,Satish Chandra Rai
 

 
Hon'ble Bachchoo Lal,J.

The cases of Sri A.K. Rai, learned counsel for the appellant are adjourned up to 24.11.2017.

List after two weeks.

Order Date :- 21.11.2017

Gss

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