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Smt. Raiesha Khatoon & Another vs Om Prakash & 5 Others
2017 Latest Caselaw 6855 ALL

Citation : 2017 Latest Caselaw 6855 ALL
Judgement Date : 14 November, 2017

Allahabad High Court
Smt. Raiesha Khatoon & Another vs Om Prakash & 5 Others on 14 November, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1140 of 2017
 

 
Appellant :- Smt. Raiesha Khatoon & Another
 
Respondent :- Om Prakash & 5 Others
 
Counsel for Appellant :- Kamla Prasad Tiwari,Saurabh Kumar Tiwari
 
Counsel for Respondent :- Himanshu Shukla
 

 
Hon'ble Bachchoo Lal,J.

At the request of  learned counsel for the respondents, put up on 24.11.2017 as fresh.

Order Date :- 14.11.2017

Gss

 

 

 
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