Citation : 2017 Latest Caselaw 6848 ALL
Judgement Date : 14 November, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 1 Case :- SECOND APPEAL No. - 1071 of 2017 Appellant :- Falgo Prasad Respondent :- Om Prakash Mishra & Another Counsel for Appellant :- Akhilesh Kumar,Anil Kumar Singh Counsel for Respondent :- Santosh Kumar Mishra Hon'ble Bachchoo Lal,J.
At the request of learned counsel for the appellant, list after two weeks.
Order Date :- 14.11.2017
Gss
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