Oriental Insurance Comp. Ltd. ... vs Smt. Draupadi And 2 Ors.
2017 Latest Caselaw 6843 ALL

Citation : 2017 Latest Caselaw 6843 ALL
Judgement Date : 14 November, 2017

Allahabad High Court

Oriental Insurance Comp. Ltd. ... vs Smt. Draupadi And 2 Ors. on 14 November, 2017

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 18
 

 
Case :- FIRST APPEAL FROM ORDER No. - 707 of 2007
 

 
Appellant :- Oriental Insurance Comp. Ltd. Divisional Office -I
 
Respondent :- Smt. Draupadi And 2 Ors.
 
Counsel for Appellant :- Mukund Tewari
 
Counsel for Respondent :- Ramesh Chandra Pandey
 

 
Hon'ble Mahendra Dayal,J.

Sri Mukund Tewari, learned counsel for appellant is reported to be out of station.

List again along with F.A.F.O. No. 597 of 2017.

Order Date :- 14.11.2017

psd

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