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Smt. Neeraj Devi And Others vs Ram Dayal Gujar And Others
2017 Latest Caselaw 6795 ALL

Citation : 2017 Latest Caselaw 6795 ALL
Judgement Date : 13 November, 2017

Allahabad High Court
Smt. Neeraj Devi And Others vs Ram Dayal Gujar And Others on 13 November, 2017
Bench: Amreshwar Pratap Sahi, Saral Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- FIRST APPEAL FROM ORDER No. - 720 of 2002
 

 
Appellant :- Smt. Neeraj Devi And Others
 
Respondent :- Ram Dayal Gujar And Others
 
Counsel for Appellant :- K.K.Tripathi
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Saral Srivastava,J.

List again showing the name of Sri Manish Kumar Nigam, as counsel for the respondent no. 2 in the next cause list.

Order Date :- 13.11.2017

Ishan

 

 

 
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