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National Insurance Company ... vs Smt.Ramraja And Ors.
2017 Latest Caselaw 6771 ALL

Citation : 2017 Latest Caselaw 6771 ALL
Judgement Date : 13 November, 2017

Allahabad High Court
National Insurance Company ... vs Smt.Ramraja And Ors. on 13 November, 2017
Bench: Mahendra Dayal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 18
 

 
Case :- FIRST APPEAL FROM ORDER No. - 206 of 2015
 

 
Appellant :- National Insurance Company Ltd.Throu Regional Office Lko.
 
Respondent :- Smt.Ramraja And Ors.
 
Counsel for Appellant :- Surendra Pal Singh,Anoop Kumar Srivastava
 
Counsel for Respondent :- Dilip Kumar Singh Chauhan
 

 
Hon'ble Mahendra Dayal,J.

The application dated 31.10.2017 filed by learned counsel for respondent informing the death of respondent no.1 is not on record.

Office is directed to place it on record and list on 22.11.2017 along with connected F.A.F.O. No. 207/15 and 486 of 2016.

Order Date :- 13.11.2017

psd

 

 

 
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