National Insurance ... vs Smt. Radha Devi Alias Shyampati ...
2017 Latest Caselaw 6751 ALL

Citation : 2017 Latest Caselaw 6751 ALL
Judgement Date : 13 November, 2017

Allahabad High Court

National Insurance ... vs Smt. Radha Devi Alias Shyampati ... on 13 November, 2017

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 18
 

 
Case :- FIRST APPEAL FROM ORDER No. - 130 of 2012
 

 
Appellant :- National Insurance Co.Ltd.Through Its Regional Manager
 
Respondent :- Smt. Radha Devi Alias Shyampati And 4 Others
 
Counsel for Appellant :- Ajeet Srivastava
 
Counsel for Respondent :- Sandeep Singh
 

 
Hon'ble Mahendra Dayal,J.

Passed over on the illness slip of Sri Ajeet Srivastava, learned counsel for appellant.

List again.

Order Date :- 13.11.2017

psd

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