Icici Lombard General Insurance ... vs Smt. Savitri & 2 Others
2017 Latest Caselaw 6743 ALL

Citation : 2017 Latest Caselaw 6743 ALL
Judgement Date : 13 November, 2017

Allahabad High Court

Icici Lombard General Insurance ... vs Smt. Savitri & 2 Others on 13 November, 2017

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 18
 

 
Case :- FIRST APPEAL FROM ORDER No. - 367 of 2017
 

 
Appellant :- Icici Lombard General Insurance Co. Ltd., Thru.Manager Legal
 
Respondent :- Smt. Savitri & 2 Others
 
Counsel for Appellant :- Brijendra Chaudhary
 
Counsel for Respondent :- Hemendra Kumar Rai,Rajendra Prasad
 

 
Hon'ble Mahendra Dayal,J.

Passed over on the illness slip of Sri Rajendra Prasad, learned counsel for respondent.

List again.

Order Date :- 13.11.2017

psd

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