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Sanjai & Others vs State Of U.P. & Others
2017 Latest Caselaw 6629 ALL

Citation : 2017 Latest Caselaw 6629 ALL
Judgement Date : 9 November, 2017

Allahabad High Court
Sanjai & Others vs State Of U.P. & Others on 9 November, 2017
Bench: Bharati Sapru, Om Prakash-Vii



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 672 of 1995
 

 
Appellant :- Sanjai & Others
 
Respondent :- State Of U.P. & Others
 
Counsel for Appellant :- Faheem Ahmad,Shiv Sagar Singh,T. A. Khan
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Om Prakash-VII,J.

Order on the  court fees application

Allowed.

Court fees is accepted subject to verification by the Stamp Reporter with regard to the valuation.

List in the next cause list for disposal of the amendment application.

Order Date :- 9.11.2017

pks

 

 

 
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