Ramesh Raj vs Anil Kumar
2017 Latest Caselaw 6618 ALL

Citation : 2017 Latest Caselaw 6618 ALL
Judgement Date : 9 November, 2017

Allahabad High Court

Ramesh Raj vs Anil Kumar on 9 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1205 of 2010
 

 
Appellant :- Ramesh Raj
 
Respondent :- Anil Kumar
 
Counsel for Appellant :- Anshu Chaudhary
 
Counsel for Respondent :- Rajesh Kumar Dubey
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellant, list after two weeks.

Order Date :- 9.11.2017

Gss

Download the LatestLaws.com Mobile App