Citation : 2017 Latest Caselaw 6531 ALL
Judgement Date : 8 November, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 1 Case :- SECOND APPEAL No. - 75 of 2016 Appellant :- Vijendra Singh & 4 Others Respondent :- Balram Counsel for Appellant :- Raj Singh Counsel for Respondent :- Vashishtha Tiwari Hon'ble Bachchoo Lal,J.
At the request of learned counsel for the appellants, list after two weeks.
Order Date :- 8.11.2017
Gss
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!