Dr. Praveen Kumar Singh & Others vs State Of U.P. & Others
2017 Latest Caselaw 6476 ALL

Citation : 2017 Latest Caselaw 6476 ALL
Judgement Date : 7 November, 2017

Allahabad High Court

Dr. Praveen Kumar Singh & Others vs State Of U.P. & Others on 7 November, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?ondentCourt No. - 35
 

 
Case :- WRIT - A No. - 3161 of 2009
 

 
Petitioner :- Dr. Praveen Kumar Singh & Others
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Bhupendra Kumar Tripathi
 
Counsel for Respondent :- C.S.C.,P.K. Ganguly
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

List revised.

None appears to press the matter. Learned counsel for the respondent is not present.

The matter is dismissed in default.

Interim order, if any, stands vacated.

Order Date :- 7.11.2017

pks

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