Mahendra Singh vs Nawab Singh
2017 Latest Caselaw 6419 ALL

Citation : 2017 Latest Caselaw 6419 ALL
Judgement Date : 6 November, 2017

Allahabad High Court

Mahendra Singh vs Nawab Singh on 6 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1176 of 2014
 

 
Appellant :- Mahendra Singh
 
Respondent :- Nawab Singh
 
Counsel for Appellant :- N.I. Jafri,Komal Agrawal,Nagendra Kr.Srivastava,R.U. Ansari
 
Counsel for Respondent :- Amar Jeet Upadhyay
 

 
Hon'ble Bachchoo Lal,J.

Sri Harish Chandra Singh, learned counsel pointed out that his name and the name of Sri Anand Pal Singh has wrongly been shown as counsel for appellant. In fact, they are counsel for the respondent.

List after two weeks showing the name of Sri Anand Pal Singh and Sri Harish Chandra Singh as counsel for the respondent.

Order Date :- 6.11.2017

Gss

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