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Smt. Phool Rani vs Lalai & Others
2017 Latest Caselaw 6414 ALL

Citation : 2017 Latest Caselaw 6414 ALL
Judgement Date : 6 November, 2017

Allahabad High Court
Smt. Phool Rani vs Lalai & Others on 6 November, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 486 of 2010
 

 
Appellant :- Smt. Phool Rani
 
Respondent :- Lalai & Others
 
Counsel for Appellant :- Rajesh Ji Verma,Manish Goyal,S.P. Lal
 

 
Hon'ble Bachchoo Lal,J.

At the request of  learned counsel for the appellant,  the case is passed over for the day.

Order Date :- 6.11.2017

Gss

 

 

 
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