Citation : 2017 Latest Caselaw 6413 ALL
Judgement Date : 6 November, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 27 Case :- CRIMINAL APPEAL No. - 834 of 2015 Appellant :- Guru Prasad & Ors. Respondent :- State Of U.P. Counsel for Appellant :- Amrendra Singh,Abhijeet Bharti,Brijesh Kumar Yadav Counsel for Respondent :- Govt. Advocate Hon'ble Rang Nath Pandey,J.
Sri Amarendra Singh, learned counsel for appellant has sent illness slip. The case is adjourned for today.
List again.
Order Date :- 6.11.2017
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