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Julfikar Ali vs Niyaz Ahmad And Another
2017 Latest Caselaw 6282 ALL

Citation : 2017 Latest Caselaw 6282 ALL
Judgement Date : 3 November, 2017

Allahabad High Court
Julfikar Ali vs Niyaz Ahmad And Another on 3 November, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1206 of 2012
 

 
Appellant :- Julfikar Ali
 
Respondent :- Niyaz Ahmad And Another
 
Counsel for Appellant :- T.B.Pandey,Ajay Shankar,Smt.Hemlata Pandey,Triveni Shankar,Utpal Chatterji
 
Counsel for Respondent :- Mohammad Hisham Qadeer
 

 
Hon'ble Bachchoo Lal,J.

Sri Mohammad Hisham Qadeer, learned counsel for the respondent has sent illness slip.

Learned counsel for the appellant prays for and is granted two weeks time to file rejoinder affidavit.

List after two weeks.

Order Date :- 3.11.2017

Gss

 

 

 
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