The Oriental Insurance Co. Ltd. vs Shamshad Ali And Others
2017 Latest Caselaw 6247 ALL

Citation : 2017 Latest Caselaw 6247 ALL
Judgement Date : 3 November, 2017

Allahabad High Court

The Oriental Insurance Co. Ltd. vs Shamshad Ali And Others on 3 November, 2017

Bench: Amreshwar Pratap Sahi, Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- FIRST APPEAL FROM ORDER No. - 47 of 2003
 

 
Appellant :- The Oriental Insurance Co. Ltd.
 
Respondent :- Shamshad Ali And Others
 
Counsel for Appellant :- V.C.Dixit
 
Counsel for Respondent :- Nigamendra Shukla,Amresh Sinha
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Saral Srivastava,J.

List again in the next cause list as Sri Amresh Sinha, learned counsel for the respondent has sent illness slip today.

Order Date :- 3.11.2017

Ishan

Download the LatestLaws.com Mobile App