Shram Samvida Sahkari Samiti Ltd. vs State Of U.P. And 4 Others
2017 Latest Caselaw 6116 ALL

Citation : 2017 Latest Caselaw 6116 ALL
Judgement Date : 1 November, 2017

Allahabad High Court

Shram Samvida Sahkari Samiti Ltd. vs State Of U.P. And 4 Others on 1 November, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - C No. - 52532 of 2016
 

 
Petitioner :- Shram Samvida Sahkari Samiti Ltd.
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Suresh Pratap Singh
 
Counsel for Respondent :- C.S.C., Abhishek Srivastava, B.G. Bhai Tripathi,Dharam Deo Chauhan
 

 
Hon'ble Manoj Kumar Gupta,J.

Passed over on the illness slip of Sri Suresh Pratap Singh, counsel for the petitioner.

List in the next cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 1.11.2017

skv

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