Janardan Sharma And Others vs Chief Executive Officer, ...
2017 Latest Caselaw 970 ALL

Citation : 2017 Latest Caselaw 970 ALL
Judgement Date : 22 May, 2017

Allahabad High Court

Janardan Sharma And Others vs Chief Executive Officer, ... on 22 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 46786 of 2008
 

 
Petitioner :- Janardan Sharma And Others
 
Respondent :- Chief Executive Officer, Cantonment Board And Another
 
Counsel for Petitioner :- V. Singh,Dr. Dharmesh Chaturvedi
 
Counsel for Respondent :- A.S.G.I.,Abhishek Mishra,M.I. Khan,S.C.,S.K. Rai
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

List in the next cause list to enable Shri Abhishek Mishra, learned counsel for the respondent to prepare his case.

Order Date :- 22.5.2017

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