Shyam Bihari Kanaujia S/O Munna ... vs State Of U.P. Thru Secy. ...
2017 Latest Caselaw 954 ALL

Citation : 2017 Latest Caselaw 954 ALL
Judgement Date : 22 May, 2017

Allahabad High Court

Shyam Bihari Kanaujia S/O Munna ... vs State Of U.P. Thru Secy. ... on 22 May, 2017

Bench: Devendra Kumar Arora, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- MISC. BENCH No. - 9757 of 2009
 

 
Petitioner :- Shyam Bihari Kanaujia S/O Munna Lal Kanaujia
 
Respondent :- State Of U.P. Thru Secy. Agriculture & Ors.
 
Counsel for Petitioner :- Shishir Chandra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. A request has been made on behalf of Shri Shishir Chandra, learned counsel for the petitioner.

2. Put up tomorrow, i.e 23.05.2017

Order Date :- 22.5.2017

Pachhere/-

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