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Nagendra And Another vs Addl. Commissioner And 11 Others
2017 Latest Caselaw 92 ALL

Citation : 2017 Latest Caselaw 92 ALL
Judgement Date : 4 May, 2017

Allahabad High Court
Nagendra And Another vs Addl. Commissioner And 11 Others on 4 May, 2017
Bench: Manoj Kumar Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - C No. - 28172 of 2013
 

 
Petitioner :- Nagendra And Another
 
Respondent :- Addl. Commissioner And 11 Others
 
Counsel for Petitioner :- Ram Niwas Singh,Vinay Kr. Singh Chandel
 
Counsel for Respondent :- C.S.C,B.P. Pal,Bhanu Pratap Pal,Jagdish Pathak,K. Ajit,M.K.Pandey,Rajiv Kumar Mishra,Vijaya Srivastava
 

 
Hon'ble Manoj Kumar Gupta,J.

Re:Civil. Misc. Substitution Application No.219005 of 2016

Heard counsel for the parties.

The substitution application is allowed.

The necessary amendments in the cause title shall be made by the office.

List in the next cause list.

Interim order shall remain in operation till the next date of listing.

                                    (Manoj Kumar Gupta, J.)                   

Order Date :- 4.5.2017

skv

 

 

 
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