Sangam Lal vs State
2017 Latest Caselaw 910 ALL

Citation : 2017 Latest Caselaw 910 ALL
Judgement Date : 19 May, 2017

Allahabad High Court

Sangam Lal vs State on 19 May, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 12
 

 
Case :- CRIMINAL REVISION No. - 1214 of 1991
 

 
Revisionist :- Sangam Lal
 
Opposite Party :- State
 
Counsel for Revisionist :- K.K. Mishra,Raghuraj Kishor Mishra
 
Counsel for Opposite Party :- A.G.A.
 

 
Hon'ble Mrs. Rekha Dikshit,J.

As prayed, list this case in the month of July, 2017.

Order Date :- 19.5.2017

G.S

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