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Yogesh Kumar vs Smt. Richa Yadav
2017 Latest Caselaw 875 ALL

Citation : 2017 Latest Caselaw 875 ALL
Judgement Date : 18 May, 2017

Allahabad High Court
Yogesh Kumar vs Smt. Richa Yadav on 18 May, 2017
Bench: Bharati Sapru, Shashi Kant



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL No. - 57 of 2015
 

 
Appellant :- Yogesh Kumar
 
Respondent :- Smt. Richa Yadav
 
Counsel for Appellant :- C.P. Srivastava
 
Counsel for Respondent :- Ghanshyam Yadav
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

Order on the Listing Application

List with previous papers in the next cause list.

Order Date :- 18.5.2017

pks

 

 

 
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