M/S Ankur Udyog Limited & Another vs Purvanchal Vidyut Vitran Nigam ...
2017 Latest Caselaw 830 ALL

Citation : 2017 Latest Caselaw 830 ALL
Judgement Date : 17 May, 2017

Allahabad High Court

M/S Ankur Udyog Limited & Another vs Purvanchal Vidyut Vitran Nigam ... on 17 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 30957 of 2007
 

 
Petitioner :- M/S Ankur Udyog Limited & Another
 
Respondent :- Purvanchal Vidyut Vitran Nigam Limited & Others
 
Counsel for Petitioner :- Mayank Agrawal,Ayank Agarwal,Seema Agrawal
 
Counsel for Respondent :- H.P. Dube,A.N. Singh,Mahboob Ahmad
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

List in the next cause list showing the name of Shri Kapil Dev Singh Rathore as learned counsel for the respondent.

Order Date :- 17.5.2017

pks

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