Smt.Mamta W/O Sri Dinesh Kuamr ... vs Principal Judge, Famliy Court ...
2017 Latest Caselaw 794 ALL

Citation : 2017 Latest Caselaw 794 ALL
Judgement Date : 17 May, 2017

Allahabad High Court

Smt.Mamta W/O Sri Dinesh Kuamr ... vs Principal Judge, Famliy Court ... on 17 May, 2017

Bench: Devendra Kumar Arora, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- FIRST APPEAL FROM ORDER No. - 776 of 2011
 

 
Appellant :- Smt.Mamta W/O Sri Dinesh Kuamr Rawat
 
Respondent :- Principal Judge, Famliy Court Lucknow
 
Counsel for Appellant :- Moti Chand Yadav
 
Counsel for Respondent :- Manish Kumar,Mahfooz Alam
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Shri Moti Chand Yadav, learned counsel for the appellant has sought adjournment on the ground of his illness.

2. Passed over for the day.

3. List again.

Order Date :- 17.5.2017

Pachhere/-

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