Vijay Kumar vs State Of U.P. And 3 Ors.
2017 Latest Caselaw 77 ALL

Citation : 2017 Latest Caselaw 77 ALL
Judgement Date : 4 May, 2017

Allahabad High Court

Vijay Kumar vs State Of U.P. And 3 Ors. on 4 May, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 49684 of 2016
 

 
Petitioner :- Vijay Kumar
 
Respondent :- State Of U.P. And 3 Ors.
 
Counsel for Petitioner :- Shashi Kant Upadhyay
 
Counsel for Respondent :- C.S.C.,Ajeet Kumar Singh,Jitendra Bahadur Singh
 

 
Hon'ble Manoj Kumar Gupta,J.

As prayed by learned counsel for the petitioner, list on 11 May 2017 to enable him to file appeal in the meantime.

(Manoj Kumar Gupta, J.)

Order Date :- 4.5.2017

skv

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