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Ram Sukh Yadav vs State Of U.P. And Another
2017 Latest Caselaw 750 ALL

Citation : 2017 Latest Caselaw 750 ALL
Judgement Date : 16 May, 2017

Allahabad High Court
Ram Sukh Yadav vs State Of U.P. And Another on 16 May, 2017
Bench: Abhai Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- APPLICATION U/S 482 No. - 38708 of 2014
 

 
Applicant :- Ram Sukh Yadav
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Shyam Lal Yadav
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Abhai Kumar,J.

The state has not filed the counter affidavit so far. The learned A.G.A. is directed to file a counter affidavit within four week from today. O.P. No. 2 is also not served so far. Fresh notice be issued to O.P. No. 2. The Chief Judicial Magistrate, Gorakhpur will submit a compliance report regarding the service upon O.P. No. 2.

List after compliance report is received.

Order Date :- 16.5.2017

N.A.

 

 

 
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