Om Prakash Gond vs State Of U.P.Through ...
2017 Latest Caselaw 668 ALL

Citation : 2017 Latest Caselaw 668 ALL
Judgement Date : 15 May, 2017

Allahabad High Court

Om Prakash Gond vs State Of U.P.Through ... on 15 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 3114 of 2001
 

 
Petitioner :- Om Prakash Gond
 
Respondent :- State Of U.P.Through Secy.Irrigation And 4 Ors.
 
Counsel for Petitioner :- Anuj Kudesia,Vikas Kumar Agarwal
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, list on peremptorily on 17.05.2017.

Order Date :- 15.5.2017

psd

(Vivek Chaudhary,J.)

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