Dharmeshwar Lal vs Senior Superintendent Of Police ...
2017 Latest Caselaw 661 ALL

Citation : 2017 Latest Caselaw 661 ALL
Judgement Date : 15 May, 2017

Allahabad High Court

Dharmeshwar Lal vs Senior Superintendent Of Police ... on 15 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 6324 of 2001
 

 
Petitioner :- Dharmeshwar Lal
 
Respondent :- Senior Superintendent Of Police Lucknow And Anors.
 
Counsel for Petitioner :- R.C.Bajpai,A.A. Khan,I.P. Singh,R.N.Shukla
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, list peremptorily in next cause list.

Order Date :- 15.5.2017

psd

(Vivek Chaudhary,J.)

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