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Vijai Narain Bajpai ... vs State Of U.P.Through Secy. Home ...
2017 Latest Caselaw 65 ALL

Citation : 2017 Latest Caselaw 65 ALL
Judgement Date : 4 May, 2017

Allahabad High Court
Vijai Narain Bajpai ... vs State Of U.P.Through Secy. Home ... on 4 May, 2017
Bench: Devendra Kumar Arora, Ravindra Nath Mishra-Ii



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- SPECIAL APPEAL No. - 496 of 2012
 

 
Appellant :- Vijai Narain Bajpai [W.P.No.5763/Ss/2000]
 
Respondent :- State Of U.P.Through Secy. Home Lko. And Others
 
Counsel for Appellant :- Amit Bose
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Heard Shri Amit Bose, learned counsel for the appellant and Shri Badrul Hasan, Additional Chief Standing Counsel.

2. Judgment reserved.

Order Date :- 4.5.2017

Pachhere/-

 

 

 
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