Satish Chandra Pathak & 5 Ors. vs State Of U.P. Thru Secy. Urban Dev. ...
2017 Latest Caselaw 61 ALL

Citation : 2017 Latest Caselaw 61 ALL
Judgement Date : 4 May, 2017

Allahabad High Court

Satish Chandra Pathak & 5 Ors. vs State Of U.P. Thru Secy. Urban Dev. ... on 4 May, 2017

Bench: Devendra Kumar Arora, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- MISC. BENCH No. - 7170 of 2006
 

 
Petitioner :- Satish Chandra Pathak & 5 Ors.
 
Respondent :- State Of U.P. Thru Secy. Urban Dev. & 2 Ors.
 
Counsel for Petitioner :- S.K. Upadhyay
 
Counsel for Respondent :- C.S.C.,A.K. Bajpai,A.K.Pandey,Sanjay Tripathi
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Learned Standing Counsel prays for and is granted two weeks and no more time to file counter affidavit. Rejoinder affidavit, if any, may be filed.

Order Date :- 4.5.2017

Pachhere/-

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