Ram Prakash S/O Ram Bharose & Ors. vs State Of U.P. Thru District ...
2017 Latest Caselaw 6 ALL

Citation : 2017 Latest Caselaw 6 ALL
Judgement Date : 3 May, 2017

Allahabad High Court

Ram Prakash S/O Ram Bharose & Ors. vs State Of U.P. Thru District ... on 3 May, 2017

Bench: Devendra Kumar Arora, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- MISC. BENCH No. - 11266 of 2009
 

 
Petitioner :- Ram Prakash S/O Ram Bharose & Ors.
 
Respondent :- State Of U.P. Thru District Magistrate,Lucknow & Ors.
 
Counsel for Petitioner :- R.C. Pathak
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Shri R.C.Pathak, learned counsel for the petitioner has sought adjournment on the ground of his illness.

2. Passed over for the day.

3. List again.

Order Date :- 3.5.2017

Pachhere/-

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