Sudhir Kumar vs State Of U.P.
2017 Latest Caselaw 593 ALL

Citation : 2017 Latest Caselaw 593 ALL
Judgement Date : 12 May, 2017

Allahabad High Court

Sudhir Kumar vs State Of U.P. on 12 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 303 of 2014
 

 
Appellant :- Sudhir Kumar
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Pramod Kumar Yadav,Sushil Kumar Gupta
 
Counsel for Respondent :- Govt. Advocate,Sushil Kumar Gupta
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Sri Pramod Kumar Yadav, learned counsel for appellant, has sought adjournment on the ground of illness.

2. Passed over.

3. List in the next cause list.

Order Date :- 12.5.2017

Mukesh

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