Citation : 2017 Latest Caselaw 577 ALL
Judgement Date : 12 May, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 15 Case :- CRIMINAL APPEAL No. - 1464 of 2016 Appellant :- Shatrughan Respondent :- State Of U.P Counsel for Appellant :- Ashok Kumar Srivastava,Seema Srivastava Counsel for Respondent :- Govt. Advocate Hon'ble Dr. Kaushal Jayendra Thaker,J.
List this matter in the month of August, 2017.
Order Date :- 12.5.2017
Mukesh
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!