Rama Shankar Chauhan vs State Of U.P. & Another
2017 Latest Caselaw 558 ALL

Citation : 2017 Latest Caselaw 558 ALL
Judgement Date : 12 May, 2017

Allahabad High Court

Rama Shankar Chauhan vs State Of U.P. & Another on 12 May, 2017

Bench: Daya Shankar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- CRIMINAL REVISION No. - 118 of 2013
 

 
Revisionist :- Rama Shankar Chauhan
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- R.D. Yadav
 
Counsel for Opposite Party :- Govt. Advocate,Janardan Yadav,T. Yadav
 

 
Hon'ble Daya Shankar Tripathi,J.

When the case is called out in the revised call, learned counsel for the revisionist is present. No one has appeared on behalf of opposite party No.2.

List on 12.07.2017.

Interim order, if any, is extended till the next date of listing.

Order Date :- 12.5.2017

atul

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