Km. Rita Gupta And Another vs State Of U.P. And Another
2017 Latest Caselaw 498 ALL

Citation : 2017 Latest Caselaw 498 ALL
Judgement Date : 11 May, 2017

Allahabad High Court

Km. Rita Gupta And Another vs State Of U.P. And Another on 11 May, 2017

Bench: Daya Shankar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- CRIMINAL REVISION No. - 976 of 2015
 

 
Revisionist :- Km. Rita Gupta And Another
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Revisionist :- Mukhtar Alam
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Daya Shankar Tripathi,J.

On the illness slip of Sri Mukhtar Alam, learned counsel for the revisionists, the case is being passed over for the day.

Order Date :- 11.5.2017

atul

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