Smt. Basanti And 2 Others vs State Of U.P. And Another
2017 Latest Caselaw 496 ALL

Citation : 2017 Latest Caselaw 496 ALL
Judgement Date : 11 May, 2017

Allahabad High Court

Smt. Basanti And 2 Others vs State Of U.P. And Another on 11 May, 2017

Bench: Daya Shankar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- CRIMINAL REVISION No. - 918 of 2015
 

 
Revisionist :- Smt. Basanti And 2 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Revisionist :- A.K. Ojha
 
Counsel for Opposite Party :- Govt.Advocate,T.K. Mishra
 

 
Hon'ble Daya Shankar Tripathi,J.

List has been revised.

Sri A.K. Ojha, learned counsel for the revisionists and learned AGA for the State-opposite party No.1 are present. No one is present on behalf of opposite party No.2, although Vakalatnama of Sri T.K. Mishra, Advocate has been filed on behalf of opposite party No.2.

List on 6th July, 2017.

Order Date :- 11.5.2017

atul

Download the LatestLaws.com Mobile App