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Smt. Fasiha Khatoon vs Nagar Panchayat, Mahona, ...
2017 Latest Caselaw 491 ALL

Citation : 2017 Latest Caselaw 491 ALL
Judgement Date : 11 May, 2017

Allahabad High Court
Smt. Fasiha Khatoon vs Nagar Panchayat, Mahona, ... on 11 May, 2017
Bench: Vivek Chaudhary



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 6190 of 2001
 

 
Petitioner :- Smt. Fasiha Khatoon
 
Respondent :- Nagar Panchayat, Mahona, District Lucknow, Through Its, Exec
 
Counsel for Petitioner :- P.L.Mishra,Anil Kumar Tripathi
 
Counsel for Respondent :- C.S.C.,Shailendra Singh Chauhan
 

 
Hon'ble Vivek Chaudhary,J.

The cases of Sri Anil Kumar Tripathi are adjourned as he is on sanctioned leave till 15.05.2017.

List peremptorily in the next cause list.

Order Date :- 11.5.2017

psd

(Vivek Chaudhary,J.)

 

 

 
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