Amar Singh vs Basic Shiksha Adhikari Barabanki
2017 Latest Caselaw 478 ALL

Citation : 2017 Latest Caselaw 478 ALL
Judgement Date : 11 May, 2017

Allahabad High Court

Amar Singh vs Basic Shiksha Adhikari Barabanki on 11 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 3241 of 2001
 

 
Petitioner :- Amar Singh
 
Respondent :- Basic Shiksha Adhikari Barabanki
 
Counsel for Petitioner :- M.P.Singh,J.K. Sinha,Pankaj Bajpai,Prashant Arora
 
Counsel for Respondent :- S.B.Pandey,N.N. Jaiswal,Rahul Shukla,S.P. Pandey
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner list again peremptorily in the next cause list.

Learned counsel for petitioner shall also give a copy of the entire set of writ petition to Sri Rahul Shukla, counsel for B.S.A. within 3 days from today.

Order Date :- 11.5.2017

psd

(Vivek Chaudhary,J.)

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