Sushil Kumar Yadav vs State Of U.P.Through Secy ...
2017 Latest Caselaw 475 ALL

Citation : 2017 Latest Caselaw 475 ALL
Judgement Date : 11 May, 2017

Allahabad High Court

Sushil Kumar Yadav vs State Of U.P.Through Secy ... on 11 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 2478 of 2003
 

 
Petitioner :- Sushil Kumar Yadav
 
Respondent :- State Of U.P.Through Secy Secondery Education
 
Counsel for Petitioner :- A.K.Chaturvedi,Pt S Chandra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

List along with writ petition no. 7387 (S/S) of 2005.

Order Date :- 11.5.2017

psd

(Vivek Chaudhary,J.)

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