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Shiv Prakash Tiwari vs State Of U.P. Through ...
2017 Latest Caselaw 450 ALL

Citation : 2017 Latest Caselaw 450 ALL
Judgement Date : 11 May, 2017

Allahabad High Court
Shiv Prakash Tiwari vs State Of U.P. Through ... on 11 May, 2017
Bench: Vivek Chaudhary



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 5084 of 2010
 

 
Petitioner :- Shiv Prakash Tiwari
 
Respondent :- State Of U.P. Through Secy.Secondary Edu.Lucknow And Others
 
Counsel for Petitioner :- Vinod Kumar Singh
 
Counsel for Respondent :- C.S.C.,I.H. Farooqui,Kamlesh Kumar Srivastava
 

 
Hon'ble Vivek Chaudhary,J.

Learned counsel for the petitioner has sent illness slip. The case is adjourned for today.

List in the next cause list.

Order Date :- 11.5.2017

psd

(Vivek Chaudhary,J.)

 

 

 
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