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Banwari Lal vs Govt. Of India, Thru. C.B.I., ...
2017 Latest Caselaw 444 ALL

Citation : 2017 Latest Caselaw 444 ALL
Judgement Date : 11 May, 2017

Allahabad High Court
Banwari Lal vs Govt. Of India, Thru. C.B.I., ... on 11 May, 2017
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- U/S 482/378/407 No. - 4491 of 2009
 

 
Applicant :- Banwari Lal
 
Opposite Party :- Govt. Of India, Thru. C.B.I., Office Of U.P Narcotics Commis
 
Counsel for Applicant :- S.C. Sitapuri
 
Counsel for Opposite Party :- I.B. Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1.  Case is passed over on the ground of illness of Sri S.C. Sitapuri, learned counsel for applicant.

2.  List in the next cause list.

Order Date :- 11.5.2017

Mukesh

 

 

 
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